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State of Assam - Section

Section 213 in The Assam Excise Rules, 2016

213.

All spirit warehouses will be provided by Government with the following measures and instruments:-
Bung-rod - 2
Side rule - 1
Standard thermometer - 1
Hydrometers with thermometers - 3 sets (including one standard set).
5 litre measures - 3 sets (including one standard set).
Class testing jars - 2
A large jar for standardization of hydrometer.