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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Daman and Diu - Subsection

Section 24(1) in The Daman and Diu Real Estate (Regulation and Development) (General) Rules, 2016

(1)The Central Advisory Council shall, at such intervals as it may deem necessary, make recommendation on the matters set out in sub-section (1) of section 42.