Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4] [Entire Act]

State of Haryana - Section

Section 19 in The Punjab Excise Act, 1914

19. Grant of passes for import, export and transport.

- Passes for the import, export and transport of intoxicants may be granted by the Collector.Provided that passes for the import and export of such intoxicant as the Financial Commissioner may from time to time determine shall be granted only by the Financial Commissioner.