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[Cites 0, Cited by 0] [Section 146] [Entire Act]

State of West Bengal - Subsection

Section 146(9) in The West Bengal Panchayat Act, 1973

(9)Within three working days of the meeting, the Executive Officer or in his absence the Additional Executive Officer of the Zilla Parishad shall forward a copy of the minutes of the meeting to the prescribed authority. The presiding officer shall also submit a separate report in writing alongwith a copy of the minutes of the meeting within the aforesaid time to the prescribed authority.