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State of Assam - Section

Section 34 in Assam Adoption of Standard Weights Act, 1955

34. Repeal and amendments.

- On the coming into force of this Act-The enactments specified in the Second Schedule to this Act shall be deemed to have been amended to the extent and in the manner specified in the second column thereof.The First ScheduleStandard Weights[See Section 3 (1)]