Madhya Pradesh High Court
Vikash Bhadoria vs The State Bank Of India (Racpc Branch) ... on 5 January, 2026
1 WP-6814-2016
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
WP No. 6814 of 2016
(VIKASH BHADORIA Vs THE STATE BANK OF INDIA (RACPC BRANCH) THR AND OTHERS )
Dated : 05-01-2026
Shri Jai Prakash Kushwah - Advocate for petitioner.
Shri Sunil Kumar Gupta, Advocate for respondent No.1.
Shri K.S.Tomar - Government Advocate for respondent No.2/State.
Learned counsel appearing for respondent No.1/Bank submits that in view of the subsequent development, the petition has rendered infructuous as the account of the petitioner has been closed.
At the request of learned counsel appearing for the petitioner, list the case after two weeks so as to enable him to seek instructions in the matter.
(AMIT SETH) JUDGE AK/-
Signature Not Verified Signed by: ANAND KUMAR Signing time: 05-01-2026 17:50:22