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[Cites 0, Cited by 0] [Section 224(1)] [Section 224] [Entire Act]

State of Rajasthan - Subsection

Section 224(1)(f) in Rajasthan Municipalities Act, 2009

(f)obstruct any officer or other employee of the Municipality in the discharge of his duties under this ,Chapter or refuse, or wilfully neglect, to furnish him with the means necessary for the making of any entry, inspection, examination or inquiry thereunder in relation to any water or sewage work, or