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Income Tax Appellate Tribunal - Mumbai

G.L. Constructions P.Ltd, Mumbai vs Acit 9(3(2), Mumbai on 20 August, 2019

1 ITA No.4028/Mum/2018 M/s. G.L. Constructions Pvt. Ltd.

Assessment Year :2013-14 आयकर अपीलीय अिधकरण "जी" ायपीठ मुंबई म । IN THE INCOME TAX APPELLATE TRIBUNAL "G" BENCH, MUMBAI माननीय ी सी. एन. साद, ाियक सद एवं माननीय ी मनोज कुमार अ वाल ,ले खा सद के सम । BEFORE HON'BLE SHRI C.N. PRASAD, JM AND HON'BLE SHRI MANOJ KUMAR AGGARWAL, AM आयकर अपील सं./ I.T.A. No.4028/Mum/2018 (िनधा रण वष / Assessment Year: 2013-14) M/s. G.L. Constructions Pvt.Ltd. ACIT-9(3)(2) बनाम/ 4 Floor th 304, Gokul Arcade, B-W ing Subhash Road, Near Garware Vs. Aaykar Bhavan Vile Parle(East), Mumbai-400 057 M.K.Marg, Mumbai-400 020. थायीले खासं ./जीआइआरसं ./PAN/GIR No. AAACG-3438-P (अ पीलाथ#/Appellant) : ( $थ# / Respondent) Assessee by : Shri N.R. Agrawal-Ld. AR Revenue by : Chaudhary Arun Kumar Singh - Ld.Sr.DR सुनवाई की तारीख/ : 20/08/2019 Date of Hearing घोषणा की तारीख / : 20/08/2019 Date of Pronouncement आदे श / O R D E R Per Manoj Kumar Aggarwal (Accountant Member)

1. Aforesaid appeal by assessee for Assessment Year [in short referred to as 'AY'] 2013-14 contest the order of Ld. Commissioner of Income-Tax (Appeals)-16 Mumbai, [in short referred to as 'CIT(A)'], Appeal No. CIT(A)-16/ACIT-9(3)(2)/IT-258/2016-17 dated 29/05/2018.

M/s. G.L. Constructions Pvt. Ltd.

Assessment Year :2013-14

2. The learned Authorized Representative for Assessee, at the outset, pleaded for withdrawal of the appeal since relief was already granted by learned first appellate authority vide order dated 24/08/2018. No objection was raised by the revenue against the same.

3. Keeping in view the pleadings, the appeal stands dismissed as withdrawn.

Order pronounced in the open court on 20th August, 2019.

              Sd/-                             Sd/-
           (C.N. Prasad)                  (Manoj Kumar Aggarwal)
     ाियक सद  / Judicial Member       लेखा सद  / Accountant Member

मुंबई Mumbai; िदनां क Dated : 20/08/2019 Sr.PS, Jaisy Varghese आदे शकी5ितिलिपअ7ेिषत/Copy of the Order forwarded to :

1. अपीलाथ#/ The Appellant

2. $थ#/ The Respondent

3. आयकरआयुG(अपील) / The CIT(A)

4. आयकरआयुG/ CIT- concerned

5. िवभागीय ितिनिध, आयकरअपीलीयअिधकरण, मुंबई/ DR, ITAT, Mumbai

6. गाडL फाईल / Guard File आदे शानुसार/ BY ORDER, उप/सहायक पंजीकार (Dy./Asstt.Registrar) आयकरअपीलीयअिधकरण, मुंबई / ITAT, Mumbai.