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[Cites 0, Cited by 0] [Section 100(1)] [Section 100] [Entire Act]

State of Tamilnadu - Subsection

Section 100(1)(f) in The Tamil Nadu Co-Operative Societies Act, 1983

(f)where there is any dispute as to the person,or persons who are entitled to the compensation, the Arbitrator shall decide such dispute and if the Arbitrator finds that more persons than one are entitled to compensation, he shall apportion the amount thereof amongst such person;