Supreme Court - Daily Orders
Asstt. Commissioner Of Income Tax vs Deep Industries Ltd on 4 May, 2017
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.14 COURT NO.10 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)....../2017
(CC No.9140/2017)
(Arising out of impugned final judgment and order dated 01/07/2016
in ITA No. 671/2007 passed by the High Court of Gujarat at
Ahmedabad)
ASSTT. COMMISSIONER OF INCOME TAX AHMEDABAD Petitioner(s)
VERSUS
DEEP INDUSTRIES LTD Respondent(s)
(With appln. (s) for c/delay in filing slp)
Date : 04/05/2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Tushar Mehta,ASG
Mr. Subas Chandra Acharya,Adv.
Ms. Shirin Khajuria,Adv.
For Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(Anita Malhotra) (Chander Bala) Court Master Court Master Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2017.05.06 12:05:19 IST Reason: