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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Manipur - Subsection

Section 7(1)(b) in Salaries and Allowances of Ministers (Manipur) Act, 1972

(b)travelling and daily allowances in respect of tours undertaken by him in the discharge of his official duties, whether by land, steamer or air in addition to the daily allowance as specified under section 3.