Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Uttar Pradesh - Subsection Section 54(4) in The U.P. Water Supply and Sewerage Act, 1975 (4)A decision of the prescribed authority under sub-section (3) shall be final and binding on the parties.
