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Union of India - Section

Section 46 in The Coal Mines Provident Fund Scheme

46. Supply of Cards and Forms to Employers.

- The Commissioner shall supply to employers free of charge on demand Declaration Forms, [+] [The words 'Identity Cards' omitted vide Government of India, Ministry of Labour, Notification No. PF 2 (16)/52 dated 8.7.52.] Contribution Cards, Emergency Cards and other forms referred to in this Scheme :Provided that if any employer desires to obtain any card or form in excess of what the Commissioner considers to be the requirement of the employer, the Commissioner may if he thinks fit, supply such excess cards or forms and make such change therefor as he considers necessary.