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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(ix) in The Rajiv Gandhi National University of Law, Punjab Act, 2006

(ix)to fix, subject to any conditions accepted by the General Council, the time, mode and conditions of completion for Fellowships, Scholarships and other prizes and to recommend award for the same;