Punjab-Haryana High Court
Commissioner Of Income Tax Ldh vs Satish Bala Malhotra & Ors on 19 September, 2016
CM-17713-CII-2016 in
ITA-232-2012
Commissioner of Income Tax, Ludhiana
Vs
Satish Bala Malhotra and others
Present:- Mr. Sachin Bhardwaj, Advocate,
for the applicants-respondents.
Mr. Rajesh Katoch, Advocate, for the respondent.
* * * * In paragraph 7 of our judgement and order dated 11.08.2016, the reference to Section 33(1)(iii) is corrected to read Section 36(1)(iii).
Disposed of.
(S.J. VAZIFDAR) CHIEF JUSTICE (DEEPAK SIBAL) JUDGE 19.09.2016 Amodh 1 of 1 ::: Downloaded on - 25-09-2016 06:06:24 :::