Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 95 in Jharkhand Panchayat Raj Act, 2001 95. Power of the State Government to regulate taxes. (1)The State Government may make rules to regulate imposition, assessment, collection and sharing of the taxes under section (93).
