Section 15(2)(viii) in The U.P. Water Supply and Sewerage Act, 1975

[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(2)(viii) in The U.P. Water Supply and Sewerage Act, 1975

(viii)to approve tariffs for water supply and sewerage services applicable to respective local areas comprised within the jurisdiction of Jal Sansthans and such local bodies as have entered into an agreement with the Nigam under Section 46;

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State of Uttar Pradesh - Subsection

Section 15(2)(viii) in The U.P. Water Supply and Sewerage Act, 1975