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[Cites 0, Cited by 0] [Section 114C(1)] [Section 114C] [Entire Act]

Union of India - Subsection

Section 114C(1)(c) in Income Tax Rules, 1962

(c)a manager or officer of a banking company or co-operative bank, as the case may be, referred to at Sl. No. 2 or 3 or 10 or 11 or 12 or 13 of rule 114B;