Section 4(3)(a) in The Rajasthan Excise (Grant of Hotel Bar/Club Bar/Restaurant Beer Bar Licences) Rules, 1973

[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

(a)the applicant suffers from any of the disqualifications mentioned in sub-rule (8) of rule 3 above:

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