Supreme Court - Daily Orders
H. Anjanappa vs A. Prabhakar on 29 August, 2023
ITEM NO.24 REGISTRAR COURT. 2 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. PUNEET SEHGAL
Petition(s) for Special Leave to Appeal (C) No(s). 5785-5786/2023
H. ANJANAPPA & ORS. Petitioner(s)
VERSUS
A. PRABHAKAR & ORS. Respondent(s)
WITH
SLP(C) No. 6724-6725/2023 (IV-A)
Date : 29-08-2023 These petitions were called on for hearing today.
For Petitioner(s)
M/S. Nuli & Nuli, AOR
Mr. Anand Sanjay M Nuli, Adv.
Mr. Nanda Kumar Kb, Adv.
Mr. Nanda Kumar, Adv.
For Respondent(s)
Ms. Asmita Singh, AOR
Mr. Gautam Narayan, Adv.
Mr. Harshit Goel, Adv.
Ms. Akriti Arya, Adv.
Mr. Siddhant Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
SLP(c) Nos. 5785-5786 of 2023 Four weeks time, is granted to respondent nos.1 and 2 to file counter affidavit.
Two weeks time, is granted to Ld. counsel for the petitioner, to take fresh steps and file fresh particulars, to issue notice to respondent nos.3 to 7.
List again on 20.10.2023.
Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2023.08.31 12:58:14 IST Reason:SLP(c) Nos. 6724-6725 of 2023 Four weeks time, as a last chance, is granted to respondent no.1 to file counter affidavit. Two weeks time, is granted to Ld. counsel for the petitioner, to take fresh steps and file fresh particulars, to issue notice to respondent nos.2 to 6.
List again on 20.10.2023.
PUNEET SEHGAL Registrar