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Union of India - Section

Section 21 in Sree Chitra Tirunal Institute For Medical Sciences And Technology, Trivandrum, Act, 1980

21. Authentication of orders and instruments of Institute.-

All orders and decisions of the Institute shall be authenticated by the signature of the President or any other member authorised by the Institute in this behalf, and all other instruments shall be authenticated by the signature of the Director or any other officer of the Institute authorised in like manner in this behalf.