Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 105(1)] [Section 105] [Entire Act]

State of Chattisgarh - Subsection

Section 105(1)(i) in The Chhattisgarh Municipalities Act, 1961

(i)all interest and profits arising from any investment of, or from any transaction in connection with, any money belonging to the Council.