Delhi High Court - Orders
Inder Pal Bhatia vs North Delhi Municipal Corpn on 20 October, 2022
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~8(Regular-SC)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 193/2017
INDER PAL BHATIA ..... Appellant
Through: None
versus
NORTH DELHI MUNICIPAL CORPN. ..... Respondent
Through: None
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 20.10.2022
1. There is no appearance on behalf of the parties.
2. Issue court notice without process fee to learned Counsel for the parties as well as to the parties themselves, returnable for the week commencing from 10th March 2023.
C.HARI SHANKAR, J OCTOBER 20, 2022 Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:31.10.2022 16:43:25