Orissa High Court
Jayaprada Behera @ Sethy vs Satyasai Sethy .... Opposite Party on 26 November, 2024
IN THE HIGH COURT OF ORISSA AT CUTTACK
TRP(C) No.368 of 2024
Jayaprada Behera @ Sethy .... Petitioner
Mr. M. Sahu, Advocate
-versus-
Satyasai Sethy .... Opposite Party
CORAM: JUSTICE SANJAY KUMAR MISHRA
ORDER
26.11.2024 Order No.
01. This matter is taken up through hybrid mode.
2. Mrs. M.Mohapatra, learned Counsel appears through virtual mode and submits, she has instruction to represent the Opposite Party (Husband). She undertakes to file Vakalatnama within a week hence.
3. Mrs. Mohapatra undertakes to supply the e-mail id so also her mobile number to the learned Counsel for the Petitioner in course of the day.
4. Learned Counsel for the Petitioner also undertakes to serve copy of the transfer petition with I.A. through e- mail/whatsapp by tomorrow (27.11.2024).
5. The matter be listed in the week commencing from 2nd December, 2024 under the same heading.
(S.K. MISHRA) JUDGE Banita Signature Not Verified Digitally Signed Signed by: BANITA PRIYADARSHINI PALEI Designation: SR. STENOGRAPHER Reason: AUTHENTICATION Location: HIGH COURT OF ORISSA, CUTTACK Date: 27-Nov-2024 17:30:16