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Gujarat High Court

Pucl Gujarat Chapter & vs Chief Secretary - State Of Gujarat & ... on 13 January, 2014

Bench: Bhaskar Bhattacharya, J.B.Pardiwala

          C/MCA/2765/2013                                  ORDER




          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

     MISC.CIVIL APPLICATION (FOR DIRECTION) NO. 2765 of 2013

                  In WRIT PETITION (PIL) NO. 216 of 2012

================================================================
             PUCL GUJARAT CHAPTER & 1....Applicant(s)
                            Versus
      CHIEF SECRETARY - STATE OF GUJARAT & 1....Opponent(s)
================================================================
Appearance:
MR AJ YAGNIK, ADVOCATE for the Applicant(s) No. 1 - 2
GOVERNMENT PLEADER for the Opponent(s) No. 1
NOTICE SERVED for the Opponent(s) No. 2
================================================================

         CORAM: HONOURABLE THE CHIEF JUSTICE MR.
                BHASKAR BHATTACHARYA
                and
                HONOURABLE MR.JUSTICE J.B.PARDIWALA

                                Date : 13/01/2014


                                 ORAL ORDER

(PER : HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA) Let the matter appear after a fortnight, to enable the State- respondent to file its reply.

(BHASKAR BHATTACHARYA, CJ.) Page 1 of 2 C/MCA/2765/2013 ORDER (J.B.PARDIWALA, J.) mathew Page 2 of 2