Gujarat High Court
Pucl Gujarat Chapter & vs Chief Secretary - State Of Gujarat & ... on 13 January, 2014
Bench: Bhaskar Bhattacharya, J.B.Pardiwala
C/MCA/2765/2013 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
MISC.CIVIL APPLICATION (FOR DIRECTION) NO. 2765 of 2013
In WRIT PETITION (PIL) NO. 216 of 2012
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PUCL GUJARAT CHAPTER & 1....Applicant(s)
Versus
CHIEF SECRETARY - STATE OF GUJARAT & 1....Opponent(s)
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Appearance:
MR AJ YAGNIK, ADVOCATE for the Applicant(s) No. 1 - 2
GOVERNMENT PLEADER for the Opponent(s) No. 1
NOTICE SERVED for the Opponent(s) No. 2
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CORAM: HONOURABLE THE CHIEF JUSTICE MR.
BHASKAR BHATTACHARYA
and
HONOURABLE MR.JUSTICE J.B.PARDIWALA
Date : 13/01/2014
ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA) Let the matter appear after a fortnight, to enable the State- respondent to file its reply.
(BHASKAR BHATTACHARYA, CJ.) Page 1 of 2 C/MCA/2765/2013 ORDER (J.B.PARDIWALA, J.) mathew Page 2 of 2