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[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

State of Andhra Pradesh - Subsection

Section 72(1)(ii) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(ii)establishment and maintenance of schools for the training of archakas, adhyapakas and Vedaparayanikas and for the study of Divya Prabhandhams and the like for furthering education in Sanskrit.