Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 15 in Kerala Apartment Ownership Act, 1983 15. Exclusion no bar to subsequent resubmission of property to the Act. - The exclusion provided or in section 14 shall in no way bar the subsequent resubmission of the property to the provisions of this Act.
