Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 107] [Entire Act] Union of India - Section Section 42 in The Railways Act, 1989 42. Decision, etc., of the Tribunal.— The decisions or orders of the Tribunal shall be by a majority of the members sitting and shall be final.
