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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(37) in The Recognition Of Zoo Rules, 1992

(37)[ No animal shall be kept without a mate for a period exceeding one year unless there is a valid reason for doing so or the animal has already passed its prime and is of no use for breeding purposes. In the event of a zoo failing to find a mate for any single animal within this period, the animal shall be shifted to some other place according to the directions of the Central Zoo Authority] [ Substituted by G.S.R. 106(E), dated 6.2.2004 (w.e.f. 9.2.2004).].