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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Chattisgarh - Subsection

Section 30(2)(e) in Chhattisgarh Food and Nutritional Security Act, 2012

(e)manner in which the Targeted Public Distribution System related records shall be placed in public domain and kept open for inspection to public under Section 22.