Calcutta High Court (Appellete Side)
Birendra Kumar Jaiswal vs Sm. Narbada Devi Gupta & Anr on 31 August, 2016
1 07 31.08.2016
mb In the High Court At Calcutta Civil Revisional Jurisdiction Appellate Side C.O. 3292 of 2016 Birendra Kumar Jaiswal
-Vs.-
Sm. Narbada Devi Gupta & Anr. None appears on behalf of the petitioner even in the second call. No accommodation is prayed for.
In these circumstances, the revisional application, being C.O. 3292 of 2016, stands dismissed for default.
(Ashis Kumar Chakraborty, J.)