Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of Haryana - Subsection Section 58(2) in The Haryana Children Act, 1974 (2)The governing body of an observation home, children's home or special school recognised under this Act shall be deemed to be its manager for the purposes of this Act.
