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Himachal Pradesh High Court

Reckitt Benckiser (India) Ltd. vs . State Of H.P. & on 29 May, 2025

Bench: Tarlok Singh Chauhan, Sushil Kukreja

Reckitt Benckiser (India) Ltd. Vs. State of H.P. & Ors. A/w connected matters CWP No. 7692/2011 a/w CWPs No. 1054/2013 & 6834/2021 29.05.2025 Present: Mr. R. Jawahar Lal and Mr. Atul Jhingan, Advocates, for the petitioner(s).

Mr. Anup Rattan, Advocate General with Mr. Ramakant Sharma, Mr. Navlesh Verma, Ms. Sharmila Patial, Mr. Sushant Keprate, Additional Advocates General and Mr. Raj Negi, Deputy Advocate General, for the respondents-State.

As prayed for, list on 30.06.2025.

( Tarlok Singh Chauhan ) Judge ( Sushil Kukreja ) Judge 29th May, 2025 (raman)