Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(4)(c) in East Punjab Urban Rent Restriction Act, 1949

(c)exceeds Rs. 50 per mensem, an increase not exceeding 30 per cent on such basic rent;