Section 164(2)(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

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State of Uttar Pradesh - Subsection

Section 164(2)(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(b)it increases or diminishes the height or area covered by or cubical capacity of the building or reduces the cubical capacity of any room in the building below the minimum prescribed in any bye-law; or

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State of Uttar Pradesh - Subsection

Section 164(2)(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961