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State of Uttar Pradesh - Section

Section 50 in The U.P. Co-Operative Service Rules, 1979

50. Personality Test (Viva Voce) - The examination will be in matters of general interest, not in the matters of academic interest and, as specifically laid down, marks will be awarded to each candidate for intelligence, personality character, physique and general suitability for the service.

The record of military service of candidate for vacancies reserved for Demobilised Officers will also be taken into account while awarding marks in the viva voce test.