Custom, Excise & Service Tax Tribunal
(I) M/S Pacific International vs Cc (Tkd), New Delhi on 4 January, 2010
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL NEW DELHI PRINCIPAL BENCH - COURT NO. 1 Customs Appeal Nos. 467-468 of 2009 (i) M/s Pacific International .. Appellants (ii) M/s Chirag Textile (Rep by Shri Rahul Shukla, Adv.) VERSUS CC (TKD), New Delhi .. Respondent
(Rep by Sh. Anil Khanna, DR) DATE OF HEARING : 04.01.2010 O R D E R S H E E T At the request of learned advocate, as last opportunity for compliance report, stand over to 08.02.2010.
(JUSTICE R.M.S. KHANDEPARKAR) PRESIDENT (M. VEERAIYAN) MEMBER (TECHNICAL) Golay ??
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