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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 4(1)(xxi) in Arunachal Pradesh State Higher Education Council Act, 2019

(xxi)promote extension activities in colleges, institutions and Universities and encourage their integration into the curriculum so that the students and faculties become sensitive to social issues;