Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94] [Entire Act] State of Punjab - Subsection Section 94(2) in Punjab Panchayat Samitis and Zila Parishads Act, 1961 (2)A resignation confirmed as aforesaid or delivered personally shall take effect on and from the date on which the notice was received.
