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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Rajasthan - Subsection

Section 63(4) in The Rajasthan Excise Rules, 1956

(4)[ No person below the age of eighteen years shall be entitled to bid at auctions.] [Inserted by FD/Ex/65, 13.9.1965, Published in Rajasthan Government Gazette Part IV-C, dated 14.10.1965, [13-9-65].][***] [Deleted '(5) Persons who are not Registered as contractor with the Excise Department, Rajasthan in the prescribed manner shall not be entitled to bid at auctions.' by Notification No. G.S.R. 1, dated 1.4.2002 (w.e.f. 31.1.1957).]