Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(2)(e) in Haryana Municipal Building Bye-laws 1982

(e)all existing buildings or structures on, over and under the site or projecting beyond it in outlines besides distinctly indicating the proposed buildings including the number of storeys ;