Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 185] [Entire Act] State of Gujarat - Subsection Section 185(5) in The Gujarat Municipalities Act, 1963 (5)Nothing contained in this section shall apply to any projection duly authorized under sub-section (1) of section 176.
