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[Cites 0, Cited by 0] [Section 477] [Entire Act]

State of Punjab - Subsection

Section 477(b) in The Punjab Municipal Act, 1999

(b)carry a corpse or part of a corpse along any street without having and keeping the same decently covered or without taking such precautions to prevent risk of infection or injury to the community health, as the Chief Officer of the Municipality may by public notice from time to time, think fit to require;