Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 62] [Entire Act] Union of India - Subsection Section 62(2) in The Major Port Trusts Act, 1963 (2)The notice referred to in sub-section (1) may also be served on the agents of the vessel by which such goods were landed.
