Section 36(2)(xiii) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

(xiii)extent of the area or land (khasra numbers and other relevant details) from where the minor mineral(s) shall be extracted;

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