Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Nagaland - Subsection Section 28(m) in The Institute of Chartered Financial Analysts of India University (Nagaland) Act, 2006 (m)All other matter as may be provided in the Statues and Rules under the Act.
