Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act] State of Karnataka - Subsection Section 52(1)(v) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004 (v)the conditions and the mode of appointment and the duties of the examining bodies, examiners and moderators;