Supreme Court - Daily Orders
Banking Buisness Facilitator ... vs The Chairman, Sbi And Ors Etc on 29 August, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NOS.1798-1799 OF 2017
IN
SPECIAL LEAVE PETITION (CIVIL) NOS. 8129-8130 OF 2017
BANKING BUSINESS FACILITATORS ASSOCIATION,
BIHAR AND ORS. ETC. ...Petitioners
VERSUS
THE CHAIRMAN, STATE BANK OF INDIA AND ORS.
ETC. ...Respondents
O R D E R
Delay condoned.
We have carefully gone through the review petitions and the connected papers. However, we do not find any merit in the review petitions. Accordingly, the review petitions are dismissed.
...........................J. [ADARSH KUMAR GOEL] ...............…...........J. [UDAY UMESH LALIT] NEW DELHI;
AUGUST 29, 2017.
Signature Not Verified Digitally signed by SWETA DHYANI Date: 2017.08.31 10:07:13 IST Reason: ITEM NO.1004 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 1798-1799/2017 in SLP(C) No. 8129-8130/2017 BANKING BUISNESS FACILITATOR ASSOCIATION, BIHAR AND ORS ETC Petitioner(s) VERSUS THE CHAIRMAN, STATE BANK OF INDIA AND ORS ETC Respondent(s) (IA No.59984/2017-CONDONATION OF DELAY IN FILING REVIEW PETITION) Date : 29-08-2017 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL HON'BLE MR. JUSTICE UDAY UMESH LALIT By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The review petitions are dismissed in terms of the signed order.
Pending applications, if any, shall also stand disposed of.
(SWETA DHYANI) (PARVEEN KUMARI PASRICHA) SENIOR PERSONAL ASSISTANT BRANCH OFFICER (Signed order is placed on the file)