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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Meghalaya - Subsection

Section 59(5) in The Meghalaya Co-operative Societies Rules

(5)The fund may be utilised for any one of the following purposes, namely:
(a)the education of members of co-operative societies in co-operative principles and practice ; or
(b)the development of new types of co-operative societies ; or
(c)the improvement of co-operative societies in general.