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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(l) in U.P. Prayagraj Mela Authority, Allahabad, Act, 2017

(l)"Mela Area" means an area surroundings Sangam as notified by the District Magistrate, Allahabad in Official Gazette defining the limits of the Mela area in accordance with the rules;